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Calcutta High Court (Appellete Side)

A. T. Deb @ Ashutosh Deb vs West Bengal Essential Commodities on 3 October, 2023

Author: Suvra Ghosh

Bench: Suvra Ghosh

October 03, 2023 (ARDR) (422) CRR 3849 of 2023 A. T. Deb @ Ashutosh Deb Vs. West Bengal Essential Commodities Supplies Corpn. Ltd. & anr. Adv. Ayan Bhattacharjee, Adv. Prattay Kumar Khan, Adv. Debarka Guha, Adv. Suman Majumder, ...for the petitioner. Adv. Rajib Roy, Adv. Sohini Kundu, ...for the WBECSC.

Heard learned counsels for the parties. The petitioner appears to have made out an arguable case.

The petitioner is directed to serve a copy of the application along with annexures thereto upon the opposite parties and file affidavit of service before the regular bench.

Learned counsel for the opposite parties appeared in Court this day.

The matter be placed before the regular bench.

(Suvra Ghosh, J.)