Delhi High Court - Orders
Midas Hygiene Industries Pvt. Ltd. & Anr vs Mr. Sudhir Bhatia & Ors on 22 November, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~13 & 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
13
+ CS(COMM) 687/2018
MIDAS HYGIENE INDUSTRIES
PVT. LTD. & ANR. ..... Plaintiffs
Through: Mr. Sanjeev Sindhwani, Senior
Advocate with Mr. Sanjay Dua, Mr. Jai
Sahai Endlaw and Mr. Karan Kumar,
Advocates.
versus
MR. SUDHIR BHATIA & ORS. ..... Defendants
Through: Mr. Shailen Bhatia, Mr. Raghav
Bhalla, Ms. Nandini Agarwal and Mr. Nakul
Mehta, Advocates.
14
+ CS(OS) 511/2018
MIDAS HYGIENE INDUSTRIES
PVT. LTD. ..... Plaintiff
Through: Mr. Sanjeev Sindhwani, Senior
Advocate with Mr. Sanjay Dua, Mr. Jai
Sahai Endlaw and Mr. Karan Kumar,
Advocates.
versus
MR. SUDHIR BHATIA AND ORS. ..... Defendants
Through: Mr. Shailen Bhatia, Mr. Raghav
Bhalla, Ms. Nandini Agarwal and Mr. Nakul
Mehta, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 22.11.2022 CS(COMM) 687/2018 At request, list on 02.02.2023, before the Court for framing of additional issues, if any. CS(OS) 511/2018 At request, list on 02.02.2023, before the Court for framing of issues.
JYOTI SINGH, J Signature Not Verified Digitally Signed NOVEMBER 22, 2022/rk By:KAMAL KUMAR Signing Date:23.11.2022 19:05:30