Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 69 in Himachal Pradesh Private Forests Act, 1954

69. Forest officers not to trade.

- Except with the permission in writing of the State Government no Forest Officer shall, as principal or agent,-trade in trees, timber or other forest produce, or be or become interested in any lease of any forest or in any contract for working in any forest.