Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] State of Himachal Pradesh - Subsection Section 17(2)(a) in The Himachal Pradesh Minor Canals Act, 1976 (a)that the said transfer is necessary for the better management of the irrigation from such water-course; and