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[Cites 0, Cited by 0] [Section 4(9)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(9)(b) in The Energy Conservation (Partial Risk Guarantee Fund for Energy Efficiency) Rules, 2016

(b)any project in respect of which performance risks are additionally covered by Government or by any general insurer or any other person or association of persons carrying on the business of insurance, guarantee or indemnity, to the extent they are so covered;