Supreme Court - Daily Orders
Shatrughan Makhija vs State Of Chhatisgarh on 14 February, 2014
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ITEM NO.9 COURT NO.9 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).945/2014
(From the judgement and order dated 24/09/2013 in CRL. M.P. No.123/2011 of
The HIGH COURT OF CHHATTISGARH AT BILASPUR)
SHATRUGHAN MAKHIJA & ANR Petitioner(s)
VERSUS
STATE OF CHHATISGARH Respondent(s)
(With appln(s) for ex-Parte stay and exemption from filing O.T.)
Date: 14/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. Niraj Sharma, Adv.
Mr. Sumit Kumar Sharma, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
| (S.K. Rakheja) | |(Indu Satija) | |Court Master | |Assistant Registrar |