Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 17] [Entire Act]

State of Karnataka - Subsection

Section 17(4) in Karnataka Agricultural Income-Tax Act, 1957

(4)The authorities specified in sub-section (1) and the officers specified in subsection