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[Cites 1, Cited by 1]

Calcutta High Court (Appellete Side)

Ajay Kumar Mitra vs State (C.B.I.) on 12 December, 2014

Author: Samapti Chatterjee

Bench: Samapti Chatterjee

1 04 12.12.2014 rpan Ct.No.17 CRA No. 567 of 2014 In CRAN No.3782 of 2014 In the matter of: Ajay Kumar Mitra Vs. State (C.B.I.) Mr. Debasis Sur ...for the Applicant/Appellant Md. Ashraf Ali ... for the CBI Let the matter go out of list.

(Samapti Chatterjee, J.)