Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Andhra Pradesh - Subsection Section 9(1) in Andhra Pradesh Pawn Brokers Rules, 2007 (1)A Pawn broker shall supply to the Pawner free of cost the Pawn Ticket under Section 8 and the declaration referred to in clause (a) and (b) of sub-section (1) of Section 10.
