Section 80IBA(2)(c) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 80IBA(2)] [Section 80IBA] [Entire Act]

Union of India - Subsection

Section 80IBA(2)(c) in The Income Tax Act, 1961

(c)the carpet area of the shops and other commercial establishments included in the housing project does not exceed three per cent of the aggregate carpet area;

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Union of India - Subsection

Section 80IBA(2)(c) in The Income Tax Act, 1961