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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

(2)No material referred to in sub-section (1) shall be utilised to promote the use or sale of infant milk substitutes for [feeding bottles or infant foods] [ Substituted by Act 38 of 2003, Section 7, for " feeding bottles" (w.e.f. 1.1.2004).].