Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Bihar - Section Section 11 in The Bihar Maintenance of Public Order Act, 1949 11. Control of documents printed outside the State. - [Repealed by the Bihar Maintenance of Public Order (Amendment) Act, 1952 (Bihar Act 6 of 1952),Sections 5.]
