Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Bihar - Subsection Section 85(2) in Bihar Regional Development Authority Act, 1974 (2)O;ogkj izfdz;k lafgrk esa izfrdwy micU/k gksus ij Hkh izkf/kdkj ds mik/;{k rFkk vf/kdkj }kjk izkf/kd`r dksbZ vU; inkf/kdkjh [k.M+ 82] 83 rFkk 84 ds vUrxZr pqdlkuh Mscst yxkus ds fy;s l{ke gksaxsAmik/;{k ,oa izkf/kdkj }kjk izkf/kd`r vU; inkf/kdkjh bu [k.M+ksa ds vUrxZr dk;Z fu"iknu esa O;ogkj U;k;ky; le>st tk;saxsA
