Delhi High Court - Orders
Samdeep Mohan Varghese vs Union Of India And Ors on 11 July, 2025
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5139/2012
SAMDEEP MOHAN VARGHESE .....Petitioner
Through: Ms. Neha Tyagi, Advocate.
versus
UNION OF INDIA AND ORS .....Respondents
Through: Ms. Pratima N. Lakra, CGSC for UOI
with Mr. Shailendra Kumar Mishra,
Advocates.
Mr. Gaurav Dhama, Ms. Sushree
Sipra Sahu, Mr. Sumit Kumar Gaur
and Mr. Ashok Kumar Singh,
Advocates for respondent nos. 3 to 7.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 11.07.2025
1. An adjournment is sought on behalf of the petitioner on the ground that the arguing counsel is not available.
2. At request, renotify on 23.09.2025.
MANOJ KUMAR OHRI, J JULY 11, 2025/rd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/07/2025 at 22:00:24