Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42(4)] [Section 42] [Entire Act] State of Tamilnadu - Subsection Section 42(4)(d) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888 (d)smoking within such building or place.