Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Andhra Pradesh - Section Section 21 in Andhra Pradesh Shops and Establishments Act, 1988 21. Special provision for young persons. - No young person shall be required or allowed to work in any establishment before 6 a.m. and after 7 p.m.
