Section 21 in The Punjab Textiles and Sugar (Existing Stocks) Purchase Tax and Miscellaneous Provisions Act, 1958
21. Repeal of Punjab Act No. XII of 1954.
- As from the 14th December, 1957, the Punjab Tobacco Vend Fees Act, 1954, shall stand repealed :Provided that no person shall be entitled to refund of any fee paid by him in respect of the licence issued under the Act so repealed or compensation in lieu thereof.
