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Union of India - Section

Section 31 in Port of Bombay Passenger Boats Rules, 1962

31. Property left in a boat to be deposited in the office of the Commissioner of Police and returned to the owner

- Property left in any boat shall be forthwith deposited by the licensee or other attendant in the office of the Commissioner of Police, to be returned to the person who shall prove to the Commissioner of Police that the same belonged to him, on payment of all expenses reasonably incurred.