Section 118(1)(b) in The M.P. Public Health Act, 1949

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State of Madhya Pradesh - Subsection

Section 118(1)(b) in The M.P. Public Health Act, 1949

(b)sell, expose or hawke about for sale or keep, store, manufacture or prepare for sale any food or drug intended for human consumption which is unfit for such purpose or is unwholesome or is adulterated; or

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State of Madhya Pradesh - Subsection

Section 118(1)(b) in The M.P. Public Health Act, 1949