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[Cites 0, Cited by 0] [Section 332] [Entire Act]

Bombay Presidency - Subsection

Section 332(c) in The Bombay Provincial Municipal Corporations Act, 1949

(c)put up to public auction or, with the approval of the Standing Committee, dispose of, by private sale, the privilege of occupying or using any stall, shop, standing shed or pen or other building in a municipal market, slaughter-house or stock-yard for such term and on such conditions as he shall think fit.