Section 174(1)(i) in The U.P. Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 174(1)] [Section 174] [Entire Act]

State of Uttar Pradesh - Subsection

Section 174(1)(i) in The U.P. Goods and Services Tax Act, 2017

(i)The Uttar Pradesh Value Added Tax Act, 2008, except in respect of goods included in the Entry 54 of the State List of the Seventh Schedule to the Constitution,

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 174(1)(i) in The U.P. Goods and Services Tax Act, 2017