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State of Tamilnadu - Section

Section 18 in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013

18. Monitoring and reporting of DSM Programmes.

(1)Distribution Licensee shall prepare a plan and undertake monitoring and reporting of DSM programmes from time to time;
(2)Reports on progress of DSM plan and expenses incurred on implementation of DSM plan shall be submitted by the Distribution Licensee every three months to the Commission.