Madhya Pradesh High Court
Jordar vs The State Of Madhya Pradesh on 4 April, 2022
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 16431 of 2022 (JORDAR Vs THE STATE OF MADHYA PRADESH) Dated : 04-04-2022 Shri N. J. Dave, learned counsel for the applicant.
Shri Sudhanshu Vyas, learned Public Prosecutor for the non-applicant - State.
Case diary is not available. Let the case diary be produced on the next date of hearing. List in the week commencing 18.04.2022.
(SATYENDRA KUMAR SINGH) JUDGE gp Signature Not Verified SAN Digitally signed by GEETA PRAMOD Date: 2022.04.05 10:25:32 IST