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State of Punjab - Section

Section 9 in Rules of Business of the Unfair Means Committee of the State Board of Technical Education, Punjab

9. Place of Meeting.

- The meeting of the Committee shall be held at Chandigarh or any other place to be fixed by the Chairman.The non-official members shall be paid TA/DA as admissible to a Ist Grade Government employees drawing pay exceeding Rs. 1300 at the rates detailed under para 3 of Finance Department (Finance Regulation circular letter No. 31/36/78(7)FR/204, dated the 8th January, 1980. The other conditions laid down in the Punjab Government TA Rules for Government Employees will also apply to journeys performed by such non-official members, except where otherwise provided.The Official members of the Board will draw TA/DA from their respective departments.