Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] Union of India - Subsection Section 66(5) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990 (5)Where the dock workers are working on stacks exceeding 1.5 metres in height, safe means of access to the stack shall be provided.
