Section 12(2)(xii) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

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State of Rajasthan - Subsection

Section 12(2)(xii) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(xii)to consider and approve establishment of a new College faculty, amalgamation of two or more colleges or faculties into a single college or faculty or abolition of a college or faculty or reconstitution of any of the existing faculties on the recommendation of the Academic Council; and

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State of Rajasthan - Subsection

Section 12(2)(xii) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000