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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Assam - Subsection

Section 60(2)(ix) in Assam Municipal Act, 1956

(ix)payment of the expenses of any of the poorer inhabitants of the municipality for journeys to and from any hospital established in any part of India for the treatment of special diseases and of their subsistence thereat according to such scale as may be fixed by the Board at a meeting;