Himachal Pradesh High Court
Urmil Khanna vs . Rakesh Sharma on 17 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Urmil Khanna vs. Rakesh Sharma .
CMPMO No. 435 of 2020 17.03.2022 Present Mr. Subhash Sharma, Advocate, for the petitioner.
Mr. Rakesh Chauhan, Advocate, for the respondent.
At the request of learned counsel representing the respondent, list this matter after four weeks.
(Sandeep Sharma) Judge 17th March, 2022 (reena) ::: Downloaded on - 17/03/2022 20:13:25 :::CIS