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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(g) in United Nations Convention Against Illicit Traffic In Narcotic Drugs And Psychotropic Substance, 1988

(g)The fact that the offence iS committed in a penal institution or to an educational institution or Social service facility or in their Immediate vicinity or in other places to which school children and students resort for educational, sports and Social activities;