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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(10) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(10)The Registrar shall perform such other functions as may be specified in the Statutes, Ordinances or Regulations or as may be required from time to time by the Board of Governors/ Vice-Chancellor.