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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(a) in Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Dharmika Parishad Rules, 2009

(a)"Act" means the Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987,