Section 3(4)(iii) in The Orissa Forest Produce (Control of Trade) Rules, 1983

[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

(iii)A Grama Panchayat or Co-operative Society may submit the application enclosing a duly certified copy of the resolution passed in this respect :

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