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Union of India - Section

Section 98 in The Central Reserve Police Force Rules, 1955

98. Uniform Stock Registers .-The Quarter Master shall maintain the following Stock Registers:--

(1)A uniform Stock Register in respect of all receipts of uniform for initial issue and replacement. All issues whether as initial issue or replacement shall be accounted for in this stock register.
(2)A Resume Stock Register in which shall be entered all transactions of uniform returned and re-issued.
(3)A Condemned Stock Register in which shall be entered all receipts of uniform condemned and disposed of by sale or otherwise.