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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1) in Rajasthan Cinemas (Regulation) Rules, 1959

(1)Where it is practicable, the auditorium shall be rendered air-conditioned and ceiling fans shall be provided in the Boxes Zenana galleries and at other suitable places. The number of ceiling and exhausts fans shall be fixed by the Medical Officer of Health of having jurisdiction.[Provided that the provisions of air-conditioning or fans shall not apply to 'Lok Chhavi':[Added wide Notification No. F. 1/7(2) Homes 5/77 dated 28.8.1982, Published in Rajasthan Gazetted Part. IIIB dated 9.9.1982 P. 9.]Provided further that the provisions of exhaust fans shall not apply to 'Lok Chhavi, where the 'Lok Chhavi' is without roofing.