Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20A] [Entire Act] State of West Bengal - Subsection Section 20A(6) in The Rabindra Mukta Vidyalaya Act, 2001 (6)The Academic Advisory Committee shall consider the recommendations of the Board of Studies and advise the Council on that basis from time to time.