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[Cites 0, Cited by 0] [Section 18DB] [Entire Act]

Union of India - Subsection

Section 18DB(2) in Income Tax Rules, 1962

(2)A separate report of the audit, shall be furnished along with the return of income in respect of each eligible multiplex theatre, in Form No. 10CCBA and shall be duly signed and verified by an accountant as defined in the Explanation below sub-section (2) of section 288.