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[Cites 0, Cited by 0] [Section 121] [Entire Act]

State of Uttar Pradesh - Subsection

Section 121(i) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(i)"agricultural income" as defined in the Indian Income Tax Act, 1922 (Act XI of 1922);