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State of Madhya Pradesh - Section

Section 7H in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

7H. Appeal in a committee against the decision of Gram Sabha.

- Art appeal against the decision of a Gram Sabha shall lie to a committee consisting of the President of Janpad Panchayat, a member of Janpad Panchayat of that area and the Sub-Divisional Officer (Revenue) in such manner as may be prescribed.