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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(5)(iii) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(iii)the provisions of the rules relating to the transfer or assignment in respect of license shall mutatis mutandis apply to the transfer of no objection certificate;