Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(g) in Agricultural Produce (Grading And Marking) Act, 1937

(g)providing for the confiscation and disposal of produce marked otherwise than in accordance with the prescribed conditions with the grade designation mark;