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Patna High Court - Orders

Shashi Nath Jha vs The State Of Bihar & Ors on 5 September, 2009

Author: Mridula Mishra

Bench: Mridula Mishra

IN THE HIGH COURT OF JUDICATURE AT PATNA
          CWJC No.8931 of 2009
            UMESH KUMAR JHA
                 Versus
        THE STATE OF BIHAR & ORS
              -----------

         CWJC No.8940 of 2009
         MD.ANISUR RAHMAN
                Versus
       THE STATE OF BIHAR & ORS
             -----------

         CWJC No.8952 of 2009
           SHASHI NATH JHA
                Versus
       THE STATE OF BIHAR & ORS
             -----------

         CWJC No.8958 of 2009
      KRISHNA KUMAR CHOUDHARY
                Versus
       THE STATE OF BIHAR & ORS
             -----------

         CWJC No.9068 of 2009
         SHATRUGHNA MISHRA
                Versus
       THE STATE OF BIHAR & ORS
             -----------

         CWJC   No.9070 of 2009

      DR.LAW KUMAR SINGH & ORS
                Versus
       THE STATE OF BIHAR & ORS
             -----------

         CWJC   No.9116 of 2009

      DR.BINAY KUMAR CHAUDHARY
                Versus
       THE STATE OF BIHAR & ORS
             -----------

         CWJC No.9149 of 2009
        DR.TEJ NARAYAN THAKUR
                Versus
       THE STATE OF BIHAR & ORS
             -----------

         CWJC No.9150 of 2009
        POONAM KUMARI AGRAWAL
                Versus
       THE STATE OF BIHAR & ORS
             -----------

         CWJC No.9270 of 2009
          SMT.SHASHIBALA JHA
                Versus
       THE STATE OF BIHAR & ORS
                                2




                         -----------

                      CWJC No.9893 of 2009
                      CHANDRACHUR PANDIT
                             Versus
                    THE STATE OF BIHAR & ORS
                          -----------

                      CWJC No.8913 of 2009
                    LAKSHMI NARAYAN THAKUR
                             Versus
                    THE STATE OF BIHAR & ORS
                          -----------


2       5.9.2009

. Put up on Monday retaining its position.

(Mridula Mishra, J) Sss/-