Patna High Court - Orders
Shashi Nath Jha vs The State Of Bihar & Ors on 5 September, 2009
Author: Mridula Mishra
Bench: Mridula Mishra
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.8931 of 2009
UMESH KUMAR JHA
Versus
THE STATE OF BIHAR & ORS
-----------
CWJC No.8940 of 2009
MD.ANISUR RAHMAN
Versus
THE STATE OF BIHAR & ORS
-----------
CWJC No.8952 of 2009
SHASHI NATH JHA
Versus
THE STATE OF BIHAR & ORS
-----------
CWJC No.8958 of 2009
KRISHNA KUMAR CHOUDHARY
Versus
THE STATE OF BIHAR & ORS
-----------
CWJC No.9068 of 2009
SHATRUGHNA MISHRA
Versus
THE STATE OF BIHAR & ORS
-----------
CWJC No.9070 of 2009
DR.LAW KUMAR SINGH & ORS
Versus
THE STATE OF BIHAR & ORS
-----------
CWJC No.9116 of 2009
DR.BINAY KUMAR CHAUDHARY
Versus
THE STATE OF BIHAR & ORS
-----------
CWJC No.9149 of 2009
DR.TEJ NARAYAN THAKUR
Versus
THE STATE OF BIHAR & ORS
-----------
CWJC No.9150 of 2009
POONAM KUMARI AGRAWAL
Versus
THE STATE OF BIHAR & ORS
-----------
CWJC No.9270 of 2009
SMT.SHASHIBALA JHA
Versus
THE STATE OF BIHAR & ORS
2
-----------
CWJC No.9893 of 2009
CHANDRACHUR PANDIT
Versus
THE STATE OF BIHAR & ORS
-----------
CWJC No.8913 of 2009
LAKSHMI NARAYAN THAKUR
Versus
THE STATE OF BIHAR & ORS
-----------
2 5.9.2009. Put up on Monday retaining its position.
(Mridula Mishra, J) Sss/-