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State of Rajasthan - Section

Section 17 in The Rajasthan Municipalities Accounts Rules, 1963

17. Octroi and similar tax payable on immediate demand.

- Octroi, terminal tax and toll tax are payable on immediate demand as laid down in the rules made under sections 104 and 105 of the Act. The accounts shall be maintained as per forms provided therein and under these Rules.