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Union of India - Section
Section 13 in The Petroleum and Natural Gas Regulatory Board (Determination of Network Tariff for City or Local Natural Gas Distribution Networks and Compression Charge for CNG) Regulations, 2008
13. Pipeline Tariff details as given below, shall be furnished.
| 1 | Compression Charge for CNGin Rs./Kg (*) | Year 1 | Year 2 | Year 3 | Year 4 | --- | Year 25 |
| 2 | Overall Unit Network Tariff in Rs./MMBTU ($) | ||||||