Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Section 5] [Entire Act] Union of India - Subsection Section 5(1) in The Registration Act, 1908 (1)For the purposes of this Act, the [State Government] [Substituted by A.O.1950, for "Provincial Government" .] shall form districts and sub-districts, and shall prescribe, and may alter, the limits of such districts and sub-districts.
