Section 12(1)(d) in The M.P. Kashtha Chiran (Viniyaman) Adhiniyam, 1984
(d)where the saw mill [x x x] [The words 'or saw pit', omitted by M.P. Act No. 13 of 2003 (w.e.f. 26-4-2003).] is operated with the aid of electrical energy or electrical installation in contravention of the provision of such-section (1) of Section 10; or