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Union of India - Act

The Vaccination (Repeal) Act, 2001

UNION OF INDIA
India

The Vaccination (Repeal) Act, 2001

Act 16 of 2001

  • Published on 3 August 2001
  • Commenced on 3 August 2001
  • [This is the version of this document from 3 August 2001.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Vaccination (Repeal) Act, 2001ACT NO. 16 OF 2001

1177.

[3rd August, 2001]An Act to repeal the Vaccination Act, 1880.BE it enacted by Parliament in the Fifty-second Year of the Republic of India as follows:-

1. Short title.

-This Act may be called the Vaccination (Repeal) Act, 2001.

2. Repeal of Act 13 of 1880.

-The Vaccination Act, 1880 is hereby repealed.