Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 842 in Police Regulations, Bengal , 1943 842. Principle to determine age when date of birth is not known. - The principle laid down in the note under article 283 of the Audit Code, Volume I, shall be followed in determining age when the exact date of birth is not known.
