Section 3A(3) in The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971
(3)[ The powers, duties and functions of the Slum Rehabilitation Authority shall be,(a)to survey and review existing position regarding slum areas;(b)to formulate schemes for rehabilitation of slum areas;(c)to get the Slum Rehabilitation Scheme implemented;(d)to do all such other acts and things as may be necessary for achieving the objects of rehabilitation of slums.]
