Delhi High Court - Orders
Pushp Vihar Commercial Complex Welfare ... vs Nbcc India Limited & Ors on 21 August, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11720/2022 & CM APPL. 34845/2022
PUSHP VIHAR COMMERCIAL COMPLEX WELFARE
ASSOCIATION .....Petitioner
Through: Mr. Arun Sri Kumar, Advocate.
versus
NBCC INDIA LIMITED & ORS. .....Respondents
Through: Mr. Kirti Uppal, Senior Advocate
with Mr. Debarshi Bhadra and Ms.
Riya Gulati, Advocates for R-1.
Ms. Abha Malhotra, Sr. CGC with
Ms. Amrita Sang, Advocate for R-2
& 3.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 21.08.2024
1. Counsel for Petitioner seeks a short accommodation on the ground that he has been recently engaged and needs to inspect the files. The request is not opposed by counsel for Respondents No. 2 and 3.
2. At request, re-notify on 23rd October, 2024.
SANJEEV NARULA, J AUGUST 21, 2024 d.negi
3. At 1:30 PM, Mr. Kirti Uppal, Senior Counsel representing Respondent No. 1, has mentioned that 'no objection' was not taken by the This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/08/2024 at 11:13:48 Petitioner's counsel from Respondent No. 1 at the stage of mentioning.
4. Mr. Uppal has been informed about the next date of hearing.
SANJEEV NARULA, J AUGUST 21, 2024 d.negi This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/08/2024 at 11:13:48