Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in The Seeds (Control) Order, 1983 10. Power to distribute seeds. - Where it is considered necessary to do so in public interest, the Controller may, by an order in writing, direct any producer or dealer to sell or distribute any seed in such manner as may be specified therein.Enforcement Authority
